Supreme Court - Daily Orders
T. Thangapriya vs P. S Krithivasan on 11 December, 2023
Author: Rajesh Bindal
Bench: Rajesh Bindal
ITEM NO.1602 COURT NO.9 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 3246/2023
T. THANGAPRIYA Petitioner(s)
VERSUS
P. S KRITHIVASAN Respondent(s)
(FOR ADMISSION and IA No.252762/2023-STAY APPLICATION and IA
No.252763/2023-EXEMPTION FROM FILING O.T. )
Date : 11-12-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s) Mr. Zulfiqar Ali Khan, AOR
Mr. H R Khan, Adv.
Mr. Sameer Ahmad, Adv.
Mr. Yash Vardhan Arya, Adv.
Mr. Arun Vivek Sezhian, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Prayer made in the present petition filed by the petitioner- wife is for the transfer of the divorce case filed by the respondent-husband bearing Matrimonial Case No. 2855 of 2019 titled as “P.S. Krithivasan Vs Dr. T. Thangapriya” pending before the learned Family Court Judge at Bangalore, Karnataka to the learned Subordinate Court, Alandur, Kanchipuram-Distt, Tamil Nadu.
Issue notice to the respondent, returnable in four weeks. (NISHA KHULBEY) Signature Not Verified (AMITA PANDEY) SENIOR PERSONAL ASSISTANT Digitally signed by Nisha Khulbey Date: 2023.12.12 COURT MASTER (NSH) 16:10:48 IST Reason: