Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Puducherry - Subsection

Section 23(2) in Puducherry Buildings (Lease and Rent Control) Act, 1969

(2)on such appeal being preferred, the [District Court] [Amended by Act No.8 of 1980 which came into force w.e.f 30.07.1980.] may order stay of further proceedings in the matter pending decisions on the appeal.