Section 78(2)(c) in The Goa Co-operative Societies Act, 2001

[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

State of Goa - Subsection

Section 78(2)(c) in The Goa Co-operative Societies Act, 2001

(c)in the event of any explanation being required from the Chairman or any other authority concerned, direct that it may be communicated to him in writing and request him to furnish the explanations at the head office of the society, or

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State of Goa - Subsection

Section 78(2)(c) in The Goa Co-operative Societies Act, 2001