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State of Uttar Pradesh - Section

Section 1 in The U.P. Habitual Offenders' Restriction Act, 1952

1. Short title, extent and commencement.

(1)This Act may be called the Uttar Pradesh Habitual Offenders' Restriction Act, 1952.
(2)It extends to the whole of Uttar Pradesh.
(3)It shall come into force at once.