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State of Madhya Pradesh - Section

Section 32 in The M.P. Gram Panchayat (Sanitation, Conservancy and Prevention and Abatement of Nuisance) Rules, 1999

32. Feeding filth dirt to animals.

- Whoever feeds any matter with refuse, dust of stable, rubbish or other obnoxious matter to any animal kept' for the purpose of dairy industry or allows to iced or eat such matter shall be punished with fine which may extend to rupees two hundred fifty.