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Calcutta High Court (Appellete Side)

Shankar Dayal Gupta vs Smt. Rakhi Gupta on 22 March, 2021

Author: Arindam Sinha

Bench: Arindam Sinha

16 22.03.2021 FAT 285 of 2019 AN Ct. No. 04 with IA No. CAN 1 of 2019 (Old No. CAN 5637 of 2019) Shankar Dayal Gupta

-vs.-

Smt. Rakhi Gupta None appears. Order sheet reveals same situation prevailed on 18th March, 2021.

It appears that applicant appellant has lost interest. The application is dismissed for default.

List the appeal on 30th March, 2021.

(Arindam Sinha, J.) (Suvra Ghosh, J.)