Section 27 in The Gandhidham (Development and Control on Erection of Buildings) Act, 1957
27. Decision of Authority to be final in certain matters.
- Where no appeal has been made under section 18, the direction issued by the Authority under section 6 or its order under sub-section (2) of section 8 or under sub-section (3) of section 9, shall be final and binding on the parties.
