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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(c) in The National Bank for Agriculture and Rural Development (Amendment) Act, 2017

(c)in clause (q), in the Explanation, in clause (a), for the words "industry in the tiny and decentralised sector and small-scale industry and handicrafts", the words"micro-enterprises, small enterprises and medium enterprises, handicrafts, handlooms" shall be substituted;