Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 12 in Manufacture and Other Operations in Warehouse (no. 2) Regulations, 2019 12. Receipt of domestically procured goods. - Upon receipt of the domestically procured goods, the licensee shall take into record the goods received.
