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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(4)(iii) in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017

(iii)if the seats reserved for this NRI quota remains vacant, those vacant seats may be filled in by the Institution, from the Eligible Candidates of All India Candidature seats :