Section 24(1)(d) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

(d)the place at which, the date on which and the hours between which forms of nomination paper may be obtained by the persons;

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