Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Andhra Pradesh - Subsection Section 77(6) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980 (6)Where service is refused by purdahnashin ladies, it may be effected on any adult male member of the family.
