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[Cites 0, Cited by 0] [Section 38(10C)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(10C)(d) in The Punjab Liquor Licence Rules, 1956

(d)The licensee shall maintain accounts of receipts and sales and shall submit a monthly list of such receipts and sales in Form M-66 to the Excise Inspector.