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[Cites 0, Cited by 1] [Section 3(1)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(1)(e) in Maharashtra Gunthewari Developments (Regularisation, Upgradation and Control) Act, 2001

(e)Eco-Sensitive Zones or Ecologically Fragile Areas as declared under section 1 and clause (v) of sub-section (3) of the Environment (Protection) Act, 1986;