Rajasthan High Court - Jaipur
Vijay Kumar Jonwal vs Bureau Of Inverstment Ors on 8 October, 2012
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH, JAIPUR ORDER S.B. CIVIL MISC. STAY APPLICATION NO. 13433/2011 IN S.B. CIVIL WRIT PETITION NO. 14649/2011 VIJAY KUMAR JONWAL VS. BUREAU OF INVESTMENT PROMOTION RAJASTHAN & OTHERS. DATE OF ORDER : 08.10.2012 HON'BLE MR. JUSTICE NARENDRA KUMAR JAIN-I Mr. Mahendra Shah, for the petitioner. Mr. G. Mishra Manav, for the respondents.
Learned counsel for the petitioner does not press the stay application at this stage. Stay application is, accordingly, dismissed as not pressed, as this stage. It will be open for the petitioner to move second stay application, in case necessity so arises.
(NARENDRA KUMAR JAIN-I),J.
Manoj, S.No.103.
All corrections made in the judgment/order have been incorporated in the judgment/order being emailed.
MANOJ NARWANI JUNIOR PERSONAL ASSISTANT.