Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Article 145(1)] [Article 145] [Constitution] Constitution Subarticle Article 145(1)(d) in Constitution of India (d)rules as to the entertainment of appeals under sub-clause (c) of clause (1) of article 134;