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Central Administrative Tribunal - Bangalore

M Asokan vs South Western Railway on 25 April, 2023

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                                 OA.No.170/00043/2022/CAT/BANGALORE




         CENTRAL ADMINISTRATIVE TRIBUNAL
            BANGALORE BENCH, BENGALURU

       ORIGINAL APPLICATION NO.170/00043/2022

        DATED THIS THE 25TH DAY OF APRIL, 2023


CORAM:

HON'BLE MRS. JUSTICE S. SUJATHA, MEMBER (J)
HON'BLE MR. RAKESH KUMAR GUPTA, MEMBER (A)


M. Asokan
Retd Station Supdt./Dharward
PF No.42407272455/PPO No.20187350500311
Hubli Division, Southern West Railway
Residing at 2/395-20, Kannappan Nagar
Kattiganapalle Post, Krishnagiri 635002              .... Applicant

(By Shri. T. Vijaya Kumar, Advocate)

Vs.

1. Union of India rep. By
The Secretary
Ministry of Railways
Railway Board New Delhi

2. The General Manager,
South Western Railway, Hubli. 580020

3. The Sr. Divisional Personnel Officer
Hubli division
South Western Railway,
Hubli 580020.                                ....Respondents

(By Shri. N Amaresh, Senior Panel Counsel)
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                                 OA.No.170/00043/2022/CAT/BANGALORE




                       O R D E R (ORAL)

         PER: JUSTICE S. SUJATHA, MEMBER (J)

Learned counsel Shri. T. Vijaya Kumar appearing for the applicant has filed a memo seeking leave for withdrawal of this OA with liberty to file fresh OA with better particulars.

2. The said Memo is taken on record. Permission is granted.

3. OA stands dismissed as withdrawn with liberty as aforesaid.





(RAKESH KUMAR GUPTA)                     (JUSTICE S. SUJATHA)
    MEMBER (A)                                MEMBER (J)

/rk/