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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(2)(c) in The M.P. Vanijyik Kar Adhiniyam, 1994

(c)in the course of export out of the territory of India, or
(ii)in the generation or distribution of electrical energy or any other form of power;