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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of West Bengal - Subsection

Section 36(2)(g) in New Town Kolkata Planning Area (Building) Rules, 2014

(g)for the purposes of a business building or mercantile building (retail) or an assembly building, if it is air-conditioned and the top of the basement is at least 1.00 m above ground level, provided the fire safety norms as per National Building Code of India are complied with;