Securities Appellate Tribunal
Arth Udyog Ltd. vs Sebi on 2 February, 2018
Author: J. P. Devadhar
Bench: J. P. Devadhar
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
DATE : 02.02.2018
Misc. Application No. 241 of 2017
And
Misc. Application No. 336 of 2017
And
Misc. Application No. 9 of 2018
And
Misc. Application No. 10 of 2018
And
Appeal No. 233 of 2017
Ashoka Viniyoga Ltd.
77A, Block -B, Greater Kailash-I,
New Delhi - 110048. ..... Appellant
Versus
The Calcutta Stock Exchange Ltd.
(a recognized stock exchange that has been
granted permanent recognition as a stock
exchange by the Central Government with
effect from 14.04.1980 under the relevant
provisions of the Securities Contracts
(Regulation) Act, 1956.
No. 7, Lyons Range, Kolkata - 700 001. ...... Respondent
With
Misc. Application No. 256 of 2017
And
Misc. Application No. 11 of 2018
And
Appeal No. 268 of 2017
Arth Udyog Ltd.
16-A, Lajpat Nagar IV,
New Delhi - 110 024. ..... Appellant
Versus
The Calcutta Stock Exchange Ltd.
(a recognized stock exchange that has been
granted permanent recognition as a stock
exchange by the Central Government with
effect from 14.04.1980 under the relevant
provisions of the Securities Contracts
(Regulation) Act, 1956.
No. 7, Lyons Range, Kolkata - 700 001. ...... Respondent
2
Mr. Darius Khambata, Senior Advocate with Ms. Rena Mitra, Ms. Saloni
Kapadia, Advocates i/b Cyril Amarchand Mangaldas for the Appellants.
None for the Respondent.
Mr. Gaurav Joshi, Senior Advocate with Mr. Saurabh Pakale, Advocate i/b
Shah & Furia for the intervenor in Intervention Application No. 336 of
2017.
CORAM : Justice J. P. Devadhar, Presiding Officer
Jog Singh, Member
Dr. C. K. G. Nair, Member
Per : Justice J. P. Devadhar (Oral)
1.Not on board. Mentioned by counsel for appellants for withdrawal of the appeals. Counsel for the intervenor has no objection.
2. Accordingly, both the appeals are allowed to be withdrawn with no order as to costs.
Sd/-
Justice J. P. Devadhar Presiding Officer Sd/-
Jog Singh Member Sd/-
Dr. C. K. G. Nair Member 02.02.2018 Prepared & Compared by PTM