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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(5) in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012

(5)There shall be Photography/Videography of the meetings of the Gram Sabha, which shall be placed meeting wise alongwith records of proceedings in the next meeting.