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Union of India - Section

Section 19 in The Person With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996

19.

/853In exercise of the powers conferred by sub-sections (1) and (2) of section 73 of the Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 (1 of 1996), the Central Government hereby makes the following rules, namely:-