Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 380 in Constitution of India, 1950 380. . [ Repealed by the Constitution (Seventh Amendment) Act , 1956, section 29 and Schedule (w.e.f. 1-11-1956).]
