Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 23 in Arunachal Pradesh Housing Board Act, 2014 23. Publication of sanctioned scheme. - The State Government shall publish the programme sanctioned by it under section 22 in the Official Gazette.
