Orissa High Court
Sandip Mishra And Others vs State Of Odisha And Others. .... ... on 18 January, 2024
Author: A.K.Mohapatra
Bench: A.K.Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.35046 of 2022
Sandip Mishra and others .... Petitioners
Mr. Budhadev Routray,
Sr. Advocate
-versus-
State of Odisha and others. .... Opposite Parties
Mr. P.C. Das, A.S.C.
Mr. S.P. Pati, Advocate for
O.P. No.2
Mr. B.K. Sharma, Advocate
for O.P. Nos.3 & 4
CORAM:
JUSTICE A.K.MOHAPATRA
ORDER
18.01.2024 Order No.
04. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).
2. W.P.(C) Nos.6682, 7661, 12165 of 2020 be delinked from this case.
3. Heard Mr. Budhadev Routray, learned Senior Counsel for the Petitioners, Mr. S.P. Pati, learned counsel appearing for the Opposite Party No.2-OLIC Ltd. and Mr. B.K. Sharma, learned counsel appearing for the Opposite Parties No.3&4- EdCIL (India) Ltd.
Page 1 of 14. Since pleadings are complete, the matter be listed in the week commencing 4th March, 2024 along with W.P.(C) No.13030 of 2023.
5. Interim order passed earlier shall continue till the next date.
(A.K. Mohapatra) Judge Debasis Signature Not Verified Digitally Signed Signed by: DEBASIS AECH Designation: Secretary Reason: Authentication Location: OHC, CUTTACK. Date: 22-Jan-2024 10:46:17 Page 2 of 2