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[Cites 0, Cited by 0] [Section 349] [Entire Act]

State of Punjab - Subsection

Section 349(b) in The Punjab Municipal Act, 1999

(b)cause or knowingly or negligently allow the contents of any sink, sewer or cesspool or any other offensive matter to flow, drain or be put upon any street or public place, or into any irrigation channel or sewer or drain not set apart for the purpose;