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[Cites 0, Cited by 5] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Disaster Management Act, 2005

(b)"capacity-building" includes-
(i)identification of existing resources and resources to be acquired or created;
(ii)acquiring or creating resources identified under sub-clause (i);
(iii)organisation and training of personnel and coordination of such training for effective management of disasters;