Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(a) in The Orissa Vesting of Properties (in Grama Sasans) Act, 1964 (a)"Claims Officer" means a Sub-divisional Officer and includes any other officer not being below the rank of a Deputy Collector appointed as such by Government;
