Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 1 in The Surgeon General with Government etc. (Change in Designations) Act, 1972

1. Short title and commencement.

(1)This Act may be called the Surgeon General with Government, etc. (Change in Designations) Act, 1972.
(2)It shall be deemed to have come into force on the 1st day of May 1970.