Madhya Pradesh High Court
Mukesh Gupta vs The State Of Madhya Pradesh on 1 March, 2019
1 CRR-1119-2019 The High Court Of Madhya Pradesh CRR-1119-2019 (MUKESH GUPTA Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 01-03-2019 Record of the Courts below be called for. List immediately after the receipt of the record.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE Pallavi Digitally signed by PALLAVI SINHA Date: 2019.03.02 13:09:02 +05'30'