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Chattisgarh High Court

Manoj Kumar Verma vs State Of Chhattisgarh 39 Wps/542/2018 ... on 16 January, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                                Order Sheet

                           WPS No. 559 of 2018

             Manoj Kumar Verma Versus State Of Chhattisgarh




16/01/2018

Mr. Bharat Rajput, counsel for the petitioner.

Mr. Dheeraj Wankhede, GA for the State. State counsel shall seek instruction in the matter as to what decision has been taken with regard to the matter of confirmation in the case of petitioner.

List this case along with WPS No. 542/2018.

Sd/-

(Manindra Mohan Shrivastava) Judge Rohit