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[Cites 0, Cited by 0] [Section 806] [Entire Act]

Bengal Presidency - Subsection

Section 806(i) in Police Regulations, Bengal , 1943

(i)Three Superintendents selected by the Inspector-General shall set the questions on the first three subjects respectively as mentioned in clause (c) and examine the answers. The Superintendents shall send the question papers set by them together with the key to the answer to the Principal who has authority to modify any question which he does not consider suitable or to substitute another in its place.