Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 369] [Entire Act] Bengal Presidency - Subsection Section 369(c) in Police Regulations, Bengal , 1943 (c)The officer-in-charge shall preside at the parade, and shall not delegate this duty to a subordinate officer, except for very good reasons, which shall be recorded in the general diary.
