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[Cites 0, Cited by 0] [Section 290] [Entire Act]

Union of India - Subsection

Section 290(1) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012

(1)The LLP Liquidator shall make periodical reports to the Tribunal and in any case make a report at the end of each quarter with respect to the progress of the winding up of the LLP in Form No. 8.