Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(6) in Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011

(6)Registration Certificate not Transferable:-
(a)A Registration Certificate granted under these rules shall not be transferable.
(b)Any change in governing body/executive committee/ Management body staff should invariably be intimated to Registration Authority.