Section 158(3)(l) in The U.P. Goods and Services Tax Act, 2017

[Cites 0, Cited by 0] [Section 158(3)] [Section 158] [Entire Act]

State of Uttar Pradesh - Subsection

Section 158(3)(l) in The U.P. Goods and Services Tax Act, 2017

(l)Any information relating to any class of taxable persons or class of transactions for publication, if; in the opinion of 'the Commissioner, it is desirable in the public interest, to publish such information.

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State of Uttar Pradesh - Subsection

Section 158(3)(l) in The U.P. Goods and Services Tax Act, 2017