Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Telangana - Subsection Section 34(6) in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998 (6)The proceedings of each meeting shall be confirmed in the next meeting with or without modifications, as may be considered necessary.
