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[Cites 0, Cited by 7] [Entire Act]

Union of India - Section

Section 27 in The Navy Act, 1957

27. Deductions from pay, etc., not to be made unless authorised.—

No deductions other than those authorised by or under this or any other Act shall be made from the pay, pensions, gratuities, allowances and other benefits due to officers and sailors under any regulations for the time being in force.