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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(1)(b) in Tamil Nadu Pension Rules, 1978

(b)[ to cease to draw his pension and refund - [Rule 15.(1)(b) substituted and Proviso with Explanation added - G.O.Ms.No.246, Finance (BG-1IJ) Department, dated 19-4-1982.]
(i)the pension already drawn, and
(ii)the value received for the commutation of part of pension, and
(iii)the amount of death-cum-retirement gratuity including service gratuity, if any and count the previous service as qualifying service: