Section 6 in Civil Court Rules of the High Court of Judicature at Patna
6.
The Government of Bihar have declared the following as Court language in the State of [Bihar] [This may now be read as 'Jharkhand'.] in supersession of all previous notifications and Orders on the subject :-"Hindi" to be written in "Devanagri" character :[* * * *] [Deleted by C.S. No. 32, dated 11.8.1972.]
