Section 7(1) in The Orissa Medical Registration Rules, 1965
(1)In general election under Clause (b) of Sub-section (1) of Section 4, if the number of duly nominated candidates in respect of a particular Medical College after withdrawal of candidature if any under Sub-rule (10) of Rule 6, does not exceed the number of members to be elected the Returning Officer shall, without calling for a poll, declare such candidate or candidates to be elected ; and if such number exceeds the number of members to be elected he shall take steps to call for a poll in the manner hereinafter laid down.
