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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(1)(ix) in Rajasthan Sanskrit University Act, 1998

(ix)Any two of the following teachers, elected from amongst the cadre of teachers, who have put in not less than 10 years experience of teaching graduation or higher classes in any Sanskrit College of Rajasthan, on 1st January of the year immediately preceding the year in which the elections are held, excluding Professors, Deans of University, Principals of affiliated and constituent colleges:-