Chattisgarh High Court
State Of Chhattisgarh And Others vs Keishmat And Another 67 Fa/135/2007 ... on 2 February, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
FA No. 122 of 2004
State Of Chhattisgarh And Others Versus Keishmat And Another
02/02/2018 Mr. Arvind Dubey, Panel Lawyer for the appellant/State.
Mr. Rishi Mahobia, Advocate for the respondents.
On the request of counsel for the appellant, list this case for final hearing after two weeks.
Sd/-
(Ram Prasanna Sharma) Judge Santosh