Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Kerala - Subsection

Section 46(2)(d) in Kerala Agricultural University Act, 1971

(d)To make recommendations to the Executive Committee on all matters relating to the finance to the University.