Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] State of Telangana - Subsection Section 98(2) in Greater Hyderabad Municipal Corporation Act, 1955 (2)Every Special Committee shall conform to any instructions that may from time to time be given to them by the Corporation.
