Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 43 in Bihar Civil Court Staff (Class III and Class IV) Rules, 1992

43.

The candidates must be literate and must have working knowledge of both Hindi and English lanugages, including reading and writing in the said languages.The candidates must also be physically fit so as to undertake strenuous work and must know to ride a bicycle.Security