Section 43A in Andhra Pradesh Universities Act, 1991
43A. [ Constitution of Selection Committee for Career Advancement Scheme. [Inserted by Act No. 18 of 2001, dated 22.4.2001.]
(1)There shall be constituted a Selection Committee for the selection of Assistant Professors, Associate Professors and Professors of University colleges under the Career Advancement Scheme which shall consist of the following, namely :-(i)the Vice-Chancellor#Chairman;(ii)the Head of the concerned Department#Member;(iii)two experts on the subject from outside the University to be nominated by the Vice-Chancellor#Members;(iv)the Principal of the concerned University College#Member;(v)the Commissioner of Collegiate Education or his nominee;and #Member(vi)the Registrar#Secretary.Provided that no person shall participate in the meetings of the Selection Committee if he or his near relative is a candidate for selection under the Career Advancement Scheme;Provided further that no teacher holding a post lower in rank than the one to which appointment is to be made, shall be a member of Selection Committee.(2)The quorum shall be five members including the Chairman and two experts on the subject and the Commissioner of Collegiate Education or his nominee.(3)Provisions shall be made in the Statutes in respect of such matters as may be considered necessary and not provided for in sub-sections (1) and (2) in order to ensure fair selections.]
