Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Kerala - Subsection Section 7(4) in Kerala Lok Ayukta Act, 1999 (4)The Lok Ayukta may, by general on special order, assign to each of the Upa-Lok Ayukta the matters which may be investigated by them under this Act.
