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Bombay High Court

Indermeet Kaur Dhir vs Gurinder Kaur Dhir on 18 April, 2026

Before : Anil H. Laddhad Prothonotary and Senior Master Date : 18th April, 2026 CALLED FOR DIRECTIONS :

3. S/68/2024 ) Mr. Sumit Khanna a/w. Dashang Doshi, Advocate ) for Plaintiff with connected matters ) ) Mr. Deepesh Shahani, Advocate for Defendant ) No. 2 ) ) ) P.C. : Ld. Advocates for Plaintiff and Defendant ) No. 2 inform that negotiations are going on ) between the parties.

) ) Stand over to 03.07.2026.

Date : 18.04.2026 Prothonotary & Senior Master ::: Uploaded on - 20/04/2026 ::: Downloaded on - 20/04/2026 20:58:20 :::