Rajasthan High Court - Jaipur
M/S Martin And Harris Pvt Ltd And Anr vs Rajendra Mehta And Ors on 25 February, 2020
Author: Indrajit Mahanty
Bench: Chief Justice
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Second Appeal No. 144/2017
M/s Martin And Harris Pvt Ltd And Anr
----Appellant
Versus
Rajendra Mehta And Ors
----Respondent
For Appellant(s) : Mr. M.M. Ranjan Sr.Adv. with Mr. Daulat Sharma For Respondent(s) : Mr. Manoj Bhardwaj HON'BLE THE CHIEF JUSTICE Order 25/02/2020 S.B. Civil Misc.Application No.1/2019:-
After advancing some arguments for some time, learned senior counsel for the applicant seeks to withdraw the same.
Accordingly, the application stands dismissed as withdrawn with liberty to seek statutory relief as available under the law.
S.B. Civil Second Appeal No. 144/2017:-
List the appeal for hearing on 30/03/2020.
(INDRAJIT MAHANTY),CJ ANIL KUMAR GOYAL /22 (Downloaded on 29/02/2020 at 09:11:11 PM) Powered by TCPDF (www.tcpdf.org)